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State of Tamilnadu - Section

Section 10 in Manonmaniam Sundaranar University Act, 1990

10. The Pro-Chancellor.

(1)The Minister in-charge of the portfolio of Education in the State of Tamil Nadu shall be the Pro-Chancellor of the University,
(2)The Pro-Chancellor shall exercise such powers and perform such duties as may be conferred on him by or under this Act.