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State of West Bengal - Section

Section 9 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

9. Cessation of Membership.

- A person shall cease to be a Member of the Parishad. -
(1)if, without obtaining the permission of the Parishad, he is absent from three consecutive meetings of the Parishad; or
(2)if having been nominated or elected as a registered Ayurvedic practitioner he ceases to be such a registered practitioner; or
(3)if he becomes subject to any of the disqualifications referred to in [* * * * *] [Words, figures and brackets 'clauses (1) to (3) of' omitted by W.B. Act 11 of 1967.] section 7.