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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)if he becomes subject to any of the disqualifications referred to in [* * * * *] [Words, figures and brackets 'clauses (1) to (3) of' omitted by W.B. Act 11 of 1967.] section 7.