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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(94) in The Railway Protection Force Rules, 1987

94.1Inter seniority among the incumbents of posts in a rank be determined on thebasis of continuous regular appointment in that after completion of initial andpractical training, if any, and the grant of pay higher than initial pay shall not conferany special right to seniority.