Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 94 in The Railway Protection Force Rules, 1987

94. Seniority in initial grade.

-
94.1Inter seniority among the incumbents of posts in a rank be determined on thebasis of continuous regular appointment in that after completion of initial andpractical training, if any, and the grant of pay higher than initial pay shall not conferany special right to seniority.
94.2When in exigencies of service, the training period of enrolled members of the Force who are direct recruits is curtailed or extended, the date of joining the post(hereinafter in this Chapter referred to as working post) in case of such direct recruitsshall be the date when they would normally have come to the working post aftercompletion of prescribed period of training.