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[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(v) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(v)to investigate excesses over sub-heads with a view to decide whether or not a revised estimate will be required for the work and when a revised estimate is required to see that it is submitted to the sanctioning authority in due time;