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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(2) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(2)The statement prepared under sub-section (1) shall , not less than three months before the commencement of each financial year, be submitted for approval to the Government.