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State of Himachal Pradesh - Section

Section 18 in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

18. Submission of programme of activities and financial estimates.

(1)The Authority shall before the commencement of each financial year, prepare a statement of programme of its activities during the forth-coming financial year as well as financial estimate in respect thereof.
(2)The statement prepared under sub-section (1) shall , not less than three months before the commencement of each financial year, be submitted for approval to the Government.
(3)The statement and financial estimates of the Authority may, with the approval of the Government be revised by the Authority.