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Union of India - Section

Section 50 in The Oil Mines Regulations, 2017

50. Rigging-up and rig dismantling.

- The manager of a mine shall ensure that-
(a)the raising and installation of heavy load is performed during daylight hours unless adequate general lighting arrangement is provided at the place of work;
(b)every loose part and tool of the rig is securely fastened;
(c)guy lines, cat lines, snub lines and such other lines are not installed within six metre of any electric overhead transmission lines;
(d)the exhaust of internal combustion engine is provided with water quench or other effective spark arrestors;
(e)high pressure circulating fluid line and steam line are securely anchored;
(f)during rigging-up and rig dismantling, the wellhead is protected against damage from sliding or falling objects of the rig and associated material;
(g)the components from a loft including nuts, bolts and cleats are lowered safely to the ground either singly, bundled or in containers; and
(h)the code of practice for rigging-up and dismantling is framed and implemented and kept updated by a deputy manager or an installation manager authorised in this behalf.