Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Union of India - Subsection Section 50(h) in The Oil Mines Regulations, 2017 (h)the code of practice for rigging-up and dismantling is framed and implemented and kept updated by a deputy manager or an installation manager authorised in this behalf.
