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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rajinder Singh vs . M.D. Hrtc & Ors. on 29 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Rajinder Singh Vs. M.D. HRTC & Ors.

.

CWPOA No. 225/2020

29.04.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Raman Jamalta, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted three weeks' time to obtain instructions. List on 27th May, 2022.

(Chander Bhusan Barowalia) Judge 29th April, 2022 (raman) ::: Downloaded on - 29/04/2022 20:08:29 :::CIS