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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1)(f) in West Bengal Trade Unions Rules, 1998

(f)It shall be the general duty of the Presiding Officer at a polling station to keep order there and to see that poll is freely and fairly taken and counting of votes is freely done.