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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(7) in Kerala Factories Rules, 1957

(7)Every degree from 10 degrees upto 50 degrees shall be clearly marked by horizontal lines on the stem, each fifth degree shall be marked by longer marks than the intermediate degree and the temperature marked opposite each fifth degree, that is 15, 20, 25, 30, 35, 40, 45, 50.