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State of Kerala - Section

Section 23 in Kerala Factories Rules, 1957

23. Specifications of hygrometer.

(1)Each hygrometer shall comprise two mercurial thermometers of wet bulb and dry bulb of similar construction, and equal in dimensions, scale and divisions of scale. They shall be mounted on a frame with a suitable reservoir containing water.
(2)The wet bulb shall closely with a single layer of muslin kept wet by means of a wick attached to it and dropping into the water in the reservoir. The muslin covering and the wick shall be suitable for the purpose, clean and free size or grease.
(3)[ No part of the wet-bulb shall be within 76mm from the dry-bulb or less than 25mm from the surface of the water in the reservoir and the water reservoir shall be below it, on the side of it away from the dry-bulb.] [Substituted by SRO No. 1149/2001 dated 28-12-2001.]
(4)The bulb shall be spherical and of suitable dimensions and shall be freely exposed on all sides to the air of the room.
(5)[The bores of the stems shall be such that the position of the top of the mercury column shall be easily distinguishable at a distance of 60cms.] [Sub Rules (5) to (8) Substituted by SRO No. 1149/2001 dt. 28-12-2001.](60 Each thermometer shall be graduated in such a way that accurate readings can be taken between 10 and 50 degrees.
(7)Every degree from 10 degrees upto 50 degrees shall be clearly marked by horizontal lines on the stem, each fifth degree shall be marked by longer marks than the intermediate degree and the temperature marked opposite each fifth degree, that is 15, 20, 25, 30, 35, 40, 45, 50.
(8)The markings as above shall be accurate, that is to say, at no temperature between 10 and 50 degrees the indicator readings shall be in error by more than one nineth of a degree."
(9)A distinctive number shall be indelibly marked upon the thermometer.
(10)The accuracy of each thermometer shall be certified by the National Physical Laboratory, London, or some competent authority appointed by the Chief Inspector and such certificate shall be attached to the Humidity Register.