Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(i) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(i)[x x x] [Omitted by M.P. Act No. 24 of 1986 (w.e.f. 21-7-1986).]