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Union of India - Section

Section 111 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

111. Stand-down

.-After the stand-down the jawans shall fall-in in open order and their arms/ammunition shall be inspected by Company/Border Out Post Commander. All correct report shall be given to VIP in attention position. If the VIP wants to speak to the men, the jawans shall keep standing there otherwise, under the orders of Company/Border Out Post Commander, the personnel shall dismiss.