Bombay High Court
Saleem Hasan Khan vs Ahsan @ Mansur Hasan Khan And 6 Ors on 25 September, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2271 OF 2016
In
SUITS 154 OF 2015
Ahsan @ Mansur Hasan Khan ....Petitioner
V/S
Salim Hasan Khan And 4 Ors. ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 867 OF 2016 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....Petitioner V/S Salim Hasan Khan And 4 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 567 OF 2017 In COUNTER CLAIM 10 OF 2017 Saleem Hasan Khan ....Petitioner V/S Ahsan @ Mansur Hasan Khan And 6 Ors. ....Respondent WITH COUNTER CLAIM NO. 10 OF 2017 In SUITS 154 OF 2015 Saleem Hasan Khan ....Petitioner Page 1/2 ::: Uploaded on - 25/09/2019 ::: Downloaded on - 26/09/2019 04:05:57 ::: V/S Ahsan @ Mansur Hasan Khan And 6 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 378 OF 2017 In COUNTER CLAIM 10 OF 2017 Saleem Hasan Khan ....Petitioner V/S Ahsan @ Mansur Hasan Khan And 6 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1977 OF 2019 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....Petitioner V/S Salim Hasan Khan And 4 Ors. ....Respondent Mr. Pankaj Kansara i/b Kansara and Thanekar for Plaintiff (Mentioned at 5.00 p.m.) CORAM : A. K. MENON, J DATE : 25th September, 2019 P.C. :
Stand over to 16/10/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/09/2019 ::: Downloaded on - 26/09/2019 04:05:57 :::