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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Tamil Nadu Agricultural University Act, 1971

(1)Subject to the provisions of this Act and the statutes, the University shall establish an Agricultural Research Organisation for doing basic research on problems primarily relating to agriculture and allied sciences for the purpose of aiding the development of agriculture and shall, for this purpose, establish as many agricultural research stations as may be necessary in co-operation with the department of Agriculture and the research stations under the control of the Government.