Section 26 in Tamil Nadu Agricultural University Act, 1971
26. Agricultural Research Organisation.
(1)Subject to the provisions of this Act and the statutes, the University shall establish an Agricultural Research Organisation for doing basic research on problems primarily relating to agriculture and allied sciences for the purpose of aiding the development of agriculture and shall, for this purpose, establish as many agricultural research stations as may be necessary in co-operation with the department of Agriculture and the research stations under the control of the Government.(2)The Agricultural Research Organisation shall be developed under the guidance of the Director of Research.
