Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(3) in The Indian Bar Councils (U.P. Amendment) Act, 1950 (3)Chapter I shall be deemed to have come into force from the sixteenth day of March, 1950 and Chapter II shall come into force at once.
