Section 1 in The Indian Bar Councils (U.P. Amendment) Act, 1950
1. Short title, extent and commencement.
(1)This Act may be called the Indian Bar Councils (U.P. Amendment) Act, 1950.(2)It extends to the whole of U.P.(3)Chapter I shall be deemed to have come into force from the sixteenth day of March, 1950 and Chapter II shall come into force at once.
