Himachal Pradesh High Court
Jag Mohan Jinta vs . Manju Jinta on 1 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jag Mohan Jinta Vs. Manju Jinta .
Cr.MMO No. 399 of 2020 with Cr.MMO No. 341of 2016 Cr.MMO No. 399 of 2020 1.8.2022 Present: Mr.Onkar Jairath, Advocate, vice Mr.Deepak Bhasin, Advocate, for the petitioner.
Mr.Y.K. Thakur, Advocate, for the respondent.
r to Cr.MMO No. 341 of 2016.
Mr.Ashok Kumar, Advocate, vice Mr.B.C. Verma, Advocate, for the petitioners.
Mr.Y.K. Thakur, Advocate, for the respondent.
Cr.MMO No. 399 of 2020 & 341 of 2016 Mr.Onkar Jairath, Advocate, seeks adjournment on behalf of Mr.Deepak Bhasin, Advocate, as mother of Mr.Deepak Bhasin, Advocate has been hospitalized for treatment, thus he is not available. Request is not opposed.
List for consideration on 1st September, 2022, in terms of order passed on previous date.
(Vivek Singh Thakur), Judge.
1st August, 2022 (Keshav) ::: Downloaded on - 01/08/2022 20:11:03 :::CIS