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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(c) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(c)formulate, modify, revise or rescind schemes in connection with the constitution or reconstitution of Departments of Teaching, Research and Extension ;and