Section 27(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
(2)In particular and without prejudice to the generality of the foregoing power,the Academic Council shall been titled to,-(a)advise the Vice-Chancellor and the Board on allacademic matters, including the control and management of the libraries;(b)make recommendations to the Board,-(i)for the institution of the Professorships, Associate Professorships, Assistant Professorships, Teacherships and other Teaching Posts and matters connected therewith;(ii)regarding the Teaching, Research and Extension programmes of the University;(iii)to grant of affiliation or recognition or withdrawal of such affiliation or recognition of Fisheries Colleges / Education institutions;(c)formulate, modify, revise or rescind schemes in connection with the constitution or reconstitution of Departments of Teaching, Research and Extension ;and(d)make regulations,-(i)regarding the admission of students to the University;(ii)regarding the examinations and the conditions on which students shall be admitted thereto;(iii)relating to courses of study of degrees, diplomas and certificates.
