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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Dental Surgeons Service Rules, 1979

(2)The Secretary shall prepare an eligibility list of candidates, arranged in order of seniority , and place it before the Selection Committee along with their character rolls and such other records pertaining to them as may be considered proper.