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State of Uttar Pradesh - Section

Section 16 in The U.P. Dental Surgeons Service Rules, 1979

16. Procedure for selection to the post of Dental Surgeon (Selection Grade).

(1)Selection by promotion to the post of Dental Surgeon (Selection Grade) shall be made on the basis of seniority subject to the rejection of the unfit through a Selection Committee comprising-
(a)Secretary,
(b)Director,
(c)Any other Secretary to Government to be nominated by the Chief Secretary.
Note. - The Senior Secretary to Government shall be the Chairman of the Selection Committee.
(2)The Secretary shall prepare an eligibility list of candidates, arranged in order of seniority , and place it before the Selection Committee along with their character rolls and such other records pertaining to them as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records referred to in sub-rule (2) and, if it considers necessary, it may interview the candidate also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.