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State of Odisha - Section

Section 42 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

42. Institutional building.

(1)For buildings of less than 15 metres height to be used for institutional, religious, educational and assembly purpose, the open space, coverage and F.A.R. requirements shall be as per the provisions of Table below :Open Space Requirement for Institutional Buildings (Including Religious, Educational and Assembly Below 15 Metres of HeightTable-7
Area of the plot in square metres Minimum Open space requirement FAR Maximum Coverage
Front Side Rear
Up to 500 6 M 3 M 3 M 1.50 40%
500-1000 9 M 3 M 3 M 1.50 35%
Above 1000 12 M 3 M 3 M 1.75 30%
(2)All Institutional, Assembly, Commercial and Industrial Buildings shall contain at least two doors for entry and exit and shall provide adequate toilet facility separately for men, women and handicapped persons in each floor which shall be linked to main sewerage/drainage systems of the town wherever possible and shall be maintained cleanly and properly by the builders/ tenants/ occupants of the building, as the case may be.