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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)For buildings of less than 15 metres height to be used for institutional, religious, educational and assembly purpose, the open space, coverage and F.A.R. requirements shall be as per the provisions of Table below :Open Space Requirement for Institutional Buildings (Including Religious, Educational and Assembly Below 15 Metres of HeightTable-7
Area of the plot in square metres Minimum Open space requirement FAR Maximum Coverage
Front Side Rear
Up to 500 6 M 3 M 3 M 1.50 40%
500-1000 9 M 3 M 3 M 1.50 35%
Above 1000 12 M 3 M 3 M 1.75 30%