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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(i) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(i)Five members nominated by the State Government being respectively -
(i)an eminent agricultural scientist;
(ii)a progressive farmer;
(iii)a livestock breeder,
(iv)a dislingushed industrialist or manufacturer having special knowledge of or practical experience in agrcultural Development;
(v)an outstanding women social worker preferably having back ground of rural advancement;