Section 9(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(2)[Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] shall have such other powers as may be conferred on him by this Act of the Statutes.[] [Substituted by U.P Act VIII of 1966]10. Constitution, powers and duties of the Borad. - (1) The Board shall consist of the following members :(a)[Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor](b)The Secretary to the State Government in the Agriculture Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Agriculture Department] [ Instituted by Notifiction No. 1262/12-8-92, 400(68)-1992, dated 24th August, 1992]. ... Ex-officio(c)The Secretary to the State Government in the Finance Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Finance Department] [ Instituted by Notifiction No. 1262/12-8-92,400(68)-1992. dated 24th August, 1992] . .. Ex-officio.(d)The Secretary to the State Government in the Education Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Education Department.] [ Instituted by Notifiction No. 1262/12-8-92,400(68)-1992. dated 24th August, 1992] ... Ex-officio.(e)The Director of Agriculture, Uttar Pradesh ... Ex-officio.(f)The Director of Animal Husbandry, Uttar Pradesh. ... Ex-officio.(g)Two members of the Legislative Assembly of the State to be elected by the said Assembly;(h)One member of the Legislative Council of the State to be elected by the said council;(i)Five members nominated by the State Government being respectively -(i)an eminent agricultural scientist;(ii)a progressive farmer;(iii)a livestock breeder,(iv)a dislingushed industrialist or manufacturer having special knowledge of or practical experience in agrcultural Development;(v)an outstanding women social worker preferably having back ground of rural advancement;(j)[ One repersentative of the Indian Council of Agricultural reserach;] [Substituted by U.P Act 5 of 1972] and(k)One representative of the registered graduates, elected in the manner prescribed.
