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State of Odisha - Section

Section 50 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

50. Restriction on construction of Multi-storeyed building.

(1)Construction of multi-storeyed building shall not be permitted in the following villages of the Bhubaneswar Development Area, namely :
1 Dhauli 10 Jagamara (Unit-20)
2 Kausalyaganga 11 Basuaghai
3 Mahabhoisasan 12 Kapilaprasad (Unit-23)
4 Sisupalgarh 13 Kapileswar (Unit-25)
5 Lingipur 14 Bhubaneswar (Unit-27)
6 Aiginia 15 Gautamnagar (Unit-28)
7 Dumuduma 16 BJB Nagar (Unit-29)
8 Baramunda (Unit-19) 17 Badagada (Unit-35)
9 Nuagaon 18 Rajarani (Unit-38)
(2)The Authority may restrict construction of multistoreyed buildings in any other area on the basis of objective assessment of the available infrastructure facility and planning needs after obtaining due approval of the Government.
(3)Before commencement of these Regulations, where permission has been granted conditionally, such cases shall be dealt with under these Regulations as far as possible, without any major change, or without removal of construction. However, where violation of Heritage Zone conditions has occurred, this relation will not apply.