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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(1) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(1)Construction of multi-storeyed building shall not be permitted in the following villages of the Bhubaneswar Development Area, namely :
1 Dhauli 10 Jagamara (Unit-20)
2 Kausalyaganga 11 Basuaghai
3 Mahabhoisasan 12 Kapilaprasad (Unit-23)
4 Sisupalgarh 13 Kapileswar (Unit-25)
5 Lingipur 14 Bhubaneswar (Unit-27)
6 Aiginia 15 Gautamnagar (Unit-28)
7 Dumuduma 16 BJB Nagar (Unit-29)
8 Baramunda (Unit-19) 17 Badagada (Unit-35)
9 Nuagaon 18 Rajarani (Unit-38)