Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Jharkhand - Subsection Section 124(8) in Bihar Education Code, 1961 (8)to help the Regional Deputy Director of Education in the performance of his duties in connection with youth Welfare.(G.O. no. 9, dated the 3rd December, 1958.)