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State of Jharkhand - Section

Section 124 in Bihar Education Code, 1961

124. Duties of Divisional Assistant Administrative Officer, N.C.C.

- The Assistant Administrative Officer (N.C.C. and A.C.C.) has been assigned the following duties:-
(1)to organise and control A.C.C. Units in the Division under the instructions over general direction of Administrative Officer, N.C C Bihar;
(2)to scrutinize and pay all claims of parade, uniform and outfit allowance of A.C.C. officers in his division;
(3)to carry out periodical inspection of A.C.C. Units and to see that the Units are running effectively and all records are maintained properly (Accounts of Junior Division N.C.C. Units ) if they happen to be in the same station should also be inspected;
(4)to maintain an up-to-date roster of all A.C.C. Units and A.C.C. officers under him;
(5)to organise and inspect the annual camps of the A.C.C. Units with a view to their efficient running. A close liaison may be maintained with Community Project to National Extension Service Block authorities, so that the Units can participate in Social Service in these areas;
(6)to help the Regional Deputy Director of Education in the duties in connection with the running of A.C.C. Units;
(7)to maintain liaison with the circle Headquarters and Bn. Commanders in the Training and organisation of the A.C.C. Units;
(8)to help the Regional Deputy Director of Education in the performance of his duties in connection with youth Welfare.(G.O. no. 9, dated the 3rd December, 1958.)