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[Cites 0, Cited by 0] [Section 13th] [Entire Act]

State of Punjab - Subsection

Section 13th(vii) in The Punjab Panchayati Raj Act, 1994

(vii)User charges will be collected by Village Water and Sanitation Committee (VWSC) with effect from 1st April, 2004. The pump operator will assist the VWSC in collections.