Madhya Pradesh High Court
The State Of Madhya Pradesh vs Badri Prasad Khoti on 27 January, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 The High Court Of Madhya Pradesh WP No. 18571 of 2020 (VIDHYAWATI SHRIVASTVA Vs THE STATE OF MADHYA PRADESH AND OTHERS) RP/01185/2020, RP/00145/2021, RP/00146/2021, RP/00147/2021, RP/00148/2021, RP/00220/2021, RP/00252/2021, RP/00261/2021, RP/00281/2021, RP/00285/2021 Jabalpur, Dated : 27-01-2022 Heard through Video Conferencing. List along with R.P. No. 1014/2020.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2022.01.28 12:04:54 IST