Section 1 in The Punjab Gram Punchayat, Samities And Zillaparishad, (Chandigarh Repeal) Act, 1994
1. Short title and commencement.-
(1)This Act may be called the Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994 .(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
