Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974 (ii)The Managing Director shall be the competent authority to order the transfer of an employee from one unit to another or between the head office and a unit.
