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State of Rajasthan - Section

Section 32 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

32. Transfer.

- (i) An employee shall be liable to be posted in any of the units of the corporation:Provided that in case of transfer of an employee from one place to another, the post to which he is transferred is not lower than the one held by him immediately prior to such transfer.
(ii)The Managing Director shall be the competent authority to order the transfer of an employee from one unit to another or between the head office and a unit.