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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(2)The Director (Administration) after necessary verification or the information furnished in Form 19 shall
(a)issue authority for the payment of commuted value of pension to the Chief Accounts Officer;
(b)draw the attention of the Chief Accounts Officer to the proviso of sub-regulation (1) of Regulation 84 so.that the Chief Accounts Officer may make entry in the Pension Payment Order regarding the date on which the amount of pension is to be reduced on account of commuted part of pension;
(c)endorse to the applicant a copy of the authority referred to in clause (a) with the instruction that he should collect the commuted value of pension from the Chief Accounts Officer.