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State of Haryana - Section

Section 33 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

33. Prohibition of possession of poppy straw - Section 10(1)(a).

- The possession, transport, import inter-State, export inter-State, warehousing sale, purchase, consumption and use of poppy straw, is prohibited in the Haryana except under a license and permit granted under these rules.