- Recruitment to the service shall be made in the manner prescribed hereinafter-(1)Recruitment to the post of Director of Public Instruction Principal State Institute of Education Principal Government Law College, Principal Hindi Teachers training College Lecturers, Government Degree Colleges, Assistant Director, Vocational Guidance Bureau, Lecturers of other Colleges, Lecturers, SIE/SISE shall be made by direct recruitment only with qualifications prescribed under Rule 8 :Provided that if no suitable person is found to fill up the post of Director and if it is necessary to fill up the post urgently but cannot be in accordance with the procedure laid down above or under the APSC (Limitation of Functions) Regulation, 1951, the appointing authority reserves the right to fill up the post of Director temporarily from the members of the Administrative Services of the State and such appointment shall not extend beyond the period of 2 years at a time. In such appointment prior consultation with the Commission shall not be necessary.(2)Recruitment to the post of Additional Director, Principal, Government Degree College, Joint Director, Principal Science College, Principal, Post Graduate Training Centre, Principal, Government Sanskrit College and Professors of Government Degree College, Professors of Post Graduate Training Centre, Professor, Science College Professors, State Institute of Education and State Institute of Science Education, Assistant Director. Educational Planning and Co-ordination, ? Deputy Inspector of Schools shall be made by promotion in the manner prescribed in Rule 11.(3)Recruitment to all other posts of the service shall be made :(a)by direct recruitment up to 75 per cent with qualification prescribed? under Rule 8 in the cadre of Dy. Director and by promotion up to 25 per cent in the cadre of Dy. Director from the select list of Assistant Inspector/Assistant Inspectress of Schools and Assistant Directors, Vocational Guidance and Assistant Directors, Planning and Co-ordination having five years experience in the post and possessing at least Second Class Masters Degree.(b)by direct recruitment up to 75 per cent with qualification prescribed under Rule 8 on the basis of open competitive examination to be conducted by the Commission in the cadre of Assistant Inspector/Assistant Inspectress of Schools V.M.O. and by promotion up to 25 per cent in the cadre of Assistant Inspector/Assistant Inspectress of Schools from amongst the Deputy Inspector of Schools/District Social Education Officer.
