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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(3)(b) in Assam Education Service Rules, 1982

(b)by direct recruitment up to 75 per cent with qualification prescribed under Rule 8 on the basis of open competitive examination to be conducted by the Commission in the cadre of Assistant Inspector/Assistant Inspectress of Schools V.M.O. and by promotion up to 25 per cent in the cadre of Assistant Inspector/Assistant Inspectress of Schools from amongst the Deputy Inspector of Schools/District Social Education Officer.