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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981

(d)Fourth Class Market Committee.-The annual income of which is not exceeding [rupees twenty five lakhs] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'six lakhs'] :