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State of Madhya Pradesh - Act

The M.P. Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981

MADHYA PRADESH
India

The M.P. Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981

Rule THE-M-P-KRISHI-UPAJ-MANDI-MANDI-SAMITI-VARGIKARAN-NIYAM-1981 of 1981

  • Published on 30 June 1981
  • Commenced on 30 June 1981
  • [This is the version of this document from 30 June 1981.]
  • [Note: The original publication document is not available and this content could not be verified.]
The M.P. Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981Published vide Notification No. D-6-63-80-14-3, dated 30-6-1981, Madhya Pradesh Rajpatra, Part 4-Ga, dated 24-7-1981In exercise of the powers conferred by clause (xxix) of sub-section (2) of Section 79 of the Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 (No. 24 of 1973), the State Government hereby makes the following rules, the same having been previously published as required by sub-section (1) of the said section.

1. Short title.

- These rules may be called the Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981.

2. Definitions.

- In these rules, unless the context otherwise requires :-
(a)"Act" means the Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 (No. 24 of 1973);
(b)"income" means Market Committee's receipts comprising of licence fees and market fee;
(c)"annual income" means an average income of the preceding three years;
(d)[ "Financial year" means the year commencing on the first day of April;] [[Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005, prior to substitution it read as under:
'(d) 'Year' means a year commencing from 1st October and ending on 30th September next following;']]
(e)words and expressions used in these rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.

3. Classification of Market Committee.

- The Market Committee shall, for all the purposes of the Act, be classified as follows :-
(a)First Class Market Committee.-The annual income of which is more than [rupees one crore] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'forty lakhs'.];
(b)Second Class Market Committee.-The annual income of which is more than [rupees fifty lakhs] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'twenty lakhs'.] but not exceeding [rupees one crore] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'forty lakhs'.];
(c)Third Class Market Committee.-The annual income of which is more than [rupees twenty five lakhs] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'six lakhs'.] but not exceeding [rupees fifty lakhs] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'twenty lakhs'.];
(d)Fourth Class Market Committee.-The annual income of which is not exceeding [rupees twenty five lakhs] [Substituted by Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for 'six lakhs'] :
[Provided that no Market Committee classified earlier shall, consequent upon the commencement of amendment of this rule, be classified in a lower class for the current financial year.] [[Substituted Notification No. D-15-23-2004-XIV-3, dated 2-9-2005 for Prior to substitution it read as under:'Provided that no Market Committee classified earlier shall, consequent upon this amendment, be classified in a lower class for a period of one year from the date of publication of this notification.]]]Notification[Published in M.P. Rajpatra, Part I, dated 7-4-1995 at part 533].Classification of Agricultural Produce Market Committees of the State made by the State Government under Rule 3 of the above rules, for all purposes of the provisions of the Act made on the basis of average income of the previous three years under Rule 3 :-Market Committees of First Class

1. Bhopal

2. Sehore

3. Ashta

4. Vidisha

5. Ganjbasoda

6. Harda

7. Itarsi

8. Pipariya

9. Indore

10. Dhamnod

11. Badnawar

12. Dhar

13. Sendhwa

14. Khargone

15. Burhanpur

16. Khandwa

17. Ujjain

18. Dewas

19. Mandsaur

20. Neemuch

21. Ratlam

22. Jaora

23. Shujalpur

24. Guna

25. SheopurKalan

26. Sagar

27. Katni

28. Chhindwara

29. Pandurna

30. Satna

31. Raipur

32. Dhamtari (Raipur)

Market Committees of Second Class

1. Betul

2. Banapura

3. Khirkiya

4. Timarni

5. Gotampura

6. Sanawad

7. Bhikangaon

8. Badnagar

9. Mahidpur

10. Khategaon

11. Gwalior (Lashkar)

12. Dabra

13. Ashoknagar

14. Bhind

15. Morena

16. Khurai

17. Damoh

18. Tikamgarh

19. Jabalpur

20. Shahpura (Bhitoni)

21. Gadarwara

22. Kareli

23. Gotegaon

24. Narsimhapur

25. Seoni

26. Bhatapara

27. Nawapara

28. Durg

29. Rajnandgaon

30. Jagdalpur

Market Committees of Third Class

1. Berasia

2. Nasrullaganj

3. Ichhawar

4. Shampur

5. Obedullaganj

6. Raisen

7. Begamganj

8. Bareli

9. Gairatganj

10. Sironj

11. Beawara

12. Pachor

13. Jirapur

14. Kurawar

15. Narsinhagarh

16. Sarangpur

17. Multai

18. Semri Harchand

19. Mhow

20. Sanwer

21. Kukshi

22. Manawar

23. Rajgarh (Dhar)

24. Alirajpur

25. Petlawad

26. Anjar

27. Barwah

28. Kurhi

29. Khetia

30. Kasrawad

31. Harsu

32. Tarana

33. Khachrod

34. Nagda

35. Unhel

36. Hatpiplia

37. Kannod

38. Sonkutch

39. Loharda (Navin Mandi)

40. Piplia

41. Shamgarh

42. Alot

43. Sailana

44. Tal

45. Akodiya

46. Agar (Malwa)

47. Berchha

48. Kalapipal

49. Nalkheda

50. Shajapur

51. Datia

52. Kumbhraj

53. Mungawali

54. Aron

55. Binagunj

56. Shivpuri

57. Badarwas

58. Karera

59. Pohari

60. Gohad

61. Kailaras

62. Porsa

63. Sabalgarh

64. Bina

65. Banda

66. Deori

67. Rahli

68. Patharia

69. Laundi

70. Harpalpur

71. Bada Malhara

72. Chhatarpur

73. Devendranagar

74. Niwadi

75. Sehora

76. Balaghat

77. Waraseoni

78. Chaurai

79. Saunsar

80. Mandla

81. Kewlari

82. Rewa

83. Nagod

84. Mahasamund

85. Arang

86. Baloda Bazar

87. Basna

88. Bag Bahora

89. Kurud

90. Newra

91. Saraipali

92. Nagri

93. Rajim

94. Bemetara

95. Balod

96. Kawardha

97. Kondagaon

98. Bilaspur

99. Mengeli

100. Naila

101. Sakti

102. Raigarh

103. Sarangarh

104. Sidhi.

Market Committees of Fourth Class

1. Rehti

2. Udaipura

3. Gulabganj

4. Kurwai

5. Lateri

6. Shamshabad

7. Chhapiheda

8. Khujner

9. Khilchipur

10. Suthalia

11. Bhainsdehi (Navin Mandi)

12. Vankhedi

13. Gandhwani

14. Jhabua

15. Jobat

16. Thandla

17. Barwani

18. Balwadi

19. Segaon

20. Tukaithad

21. Bagli

22. Bhanpura

23. Manasa

24. Jawad

25. Suwasara

26. Baraod

27. Moman Badodia

28. Susner

29. Sewada

30. Bhander

31. Isagarh

32. Maksood Nagar

33. Raghigarh

34. Piprai

35. Shadora

36. Khania Dhana

37. Kolaras (Shivpuri)

38. Khatora

39. Lahar

40. Magroni

41. Pichhor

42. Rannod

43. Alampur

44. Mau

45. Mehgaon

46. Ambah

47. Jaura

48. Shivpur Barod

49. Vijaipur

50. Bamora

51. Jabera

52. Hatta

53. Rajnagar

54. Ajaigarh

55. Panna

56. Jatara

57. Katangi

58. Khair Lanji

59. Lalburra

60. Mohgaon

61. Paraswada

62. Bicchia

63. Dindori

64. Gorakhpur

65. Nainpur

66. Shahpura (Mandla)

67. Barghat

68. Chhapara

69. Dhansaur

70. Lakhnadaun

71. Baikunthpur

72. Chak Ghat

73. Hanumana

74. Amarpatan

75. Ramnagar

76. Maihar

77. Shahdol

78. Anooppur

79. Beohari

80. Burhar

81. Jethari

82. Kotma

83. Umaria

84. Pithora

85. Bhatgaon

86. Garia Band

87. Kasdol

88. Bandha Bazar

89. Chhuria

90. Dongargarh

91. Dongargaon

92. Khairagarh

93. Narayanpur

94. Charama

95. Gidam

96. Kanker

97. Keshkal

98. Sambalpur

99. Dontra-Konta

100. Bhopalpatnam

101. Bijapur

102. Akaltara

103. Champa

104. Jairam Nagar

105. Kota

106. Katghora

107. Lormi

108. Pendra Road

109. Pandaria

110. Takhatpur

111. Gharghoda

112. Jashpurnagar

113. Kharsia

114. Pathalgaon

115. Bagicha

116. Kunkuri

117. Manendra Garh

118. Ambikapur

119. Baikunthpur (Surguja)

120. Ramnujganj

121. Sitapur

122. Pratappur

123. Surajpur

124. Kusmi