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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Appointment of Chief Registrar and Other Officers under the Enforcement of Registration of Births and Deaths Act, 1969

(c)The Deputy Director of Medical and Health Services (Statistics) in the Office of the Director of Health as the Deputy Chief Registrar of Births and Deaths for the State of Andhra Pradesh.