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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(3)In exchange of the coupon or coupons, the Railway Booking Clerk shall issue single journey ticket(s) as may be required, after scoring out the fare printed thereon and writing on the reverse of the ticket in red ink the words "R.T. Coupons for Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary only".Explanation. - If Rail travel coupons from two different Coupon Books issued in favour of the same Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary are presented for issue of tickets they shall subject to the provisions of this rule, be accepted by the Railway Booking Clerk.