Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

1. Short title and commencement.

(1)These rules may be called the Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960.
(2)They shall come into force at once.