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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

(1)These rules may be called the Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960.