Section 9(2)(i) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

(i)The special meeting called for removal of the Mukhiya of a Gram Panchayat shall be presided over by the concerned District Panchayat Raj Officer.

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